Allahabad High Court
Payal Agrawal And Others vs State Of U.P. And Others on 6 February, 2020
Bench: Ramesh Sinha, Ajit Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 46892 of 2009 Petitioner :- Payal Agrawal And Others Respondent :- State of U.P. and Others Counsel for Petitioner :- Sudhir Kumar Agrawal Counsel for Respondent :- C.S.C.,B.N. Singh Hon'ble Ramesh Sinha,J.
Hon'ble Ajit Kumar,J.
List is being revised. Nobody is present on behalf of the petitioner to press the present writ petition. However, learned Standing Counsel for the State is present.
The writ petition is accordingly dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 6.2.2020 Sanjeev (Ajit Kumar,J.) (Ramesh Sinha,J.)