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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(h) in The Jharkhand Law Officers (Engagement) Rules, 2018

(h)"Law Officer" means an Advocate engaged under these Rules as a Law Officer in the Office of the Advocate General by the Government and includes a special Public Prosecutor or a Special Counsel;