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[Cites 0, Cited by 0] [Section 12(11)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(11)(d) in First Statutes of the National Institute of Design, Ahmedabad

(d)declaring the results of final semester examinations or appointing Committees or Officers to do so and making recommendations to the Governing Council regarding conferment or grant of degrees, diplomas and other academic distinctions or titles;