Section 159(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

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State of Gujarat - Subsection

Section 159(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)where separate municipal drains are provided for foul water and for surface water, to discharge directly or indirectly,-

(i)foul water into a drain provided for surface water; or

(ii)except with the permission of the Commissioner surface water into a drain provided for foul water; or