Bombay High Court
Mseb Holding Co, Ltd vs Estrella Batteries Ltd. & Ors on 17 June, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION SUITS NO. 1663 OF 2004 Mseb Holding Co, Ltd ....Plaintiff V/S Estrella Batteries Ltd. & Ors. ....Defendant None For Plaintiff None For Defendant CORAM : R. I. CHAGLA, J DATE : 17th June, 2019 P.C. :
None present on both sides.
s.o.to 24/06/2019 under same caption.
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