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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(2)(a) in Telangana Urban Areas (Development) Act, 1975

(a)all properties, funds and dues which are vested in, or realisable by the Authority shall vest in, or be realisable by the Government;