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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Gujarat - Subsection

Section 86(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(3)The authorities constituted under sub section (1) shall commence to exercise their functions on such date or dates as the State Government may, by notification in the Official Gazette, direct.