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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Rajasthan - Subsection

Section 224(6) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(6)If in the opinion of the Speaker a minute of dissent contains words, phrases or expressions which are unparliamentary or otherwise inappropriate, he may order such words, phrases or expressions to be expunged from the minute of dissent.