Himachal Pradesh High Court
Nikku Ram vs . Hptdc And Another on 25 June, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Nikku Ram vs. HPTDC and another .
CWP No.5433 of 2024 25.06.2024 Present: Mr. Praveen Chauhan, Advocate, for the petitioner.
Mr. Shivank Singh Panta, Advocate, for the respondents.
Notice. Mr. Shivank Singh Panta, Advocate, accepts notice on behalf of the respondents. As prayed for, reply be filed within a period of six weeks. List thereafter.
(Ajay Mohan Goel)
r Judge
June 25, 2024
(tarun)
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