Supreme Court - Daily Orders
Nandkishore Lalbhai Mehta vs New Era Fabrics P.Ltd.. on 26 August, 2014
Bench: Ranjan Gogoi, R.K. Agrawal
ITEM NO.102 COURT NO. 11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1148/2010
NANDKISHORE LALBHAI MEHTA Appellant(s)
VERSUS
NEW ERA FABRICS P.LTD.& ORS. Respondent(s)
(With appln. for deletion of the name of respondent No. 3 from the
array of parties and permission to file additional documents and
exemption from filing O.T. and permission to file additional
documents and permission to file additional documents and
impleadment and petition for additional facts for interim relief
and permission to file additional documents and office report and
direction)
WITH
C.A. No. 1131-1132/2010
(With Office Report)
Date : 26/08/2014 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. P. H. Parikh,Sr.Adv.
Ms. Mamta Sadh,Adv,.
Ms. Nina Gupta,Adv.
Mr. Mudit Sharma,Adv.
Mr. Parvez A. Khan,Adv.
Mr. P. V. Yogeswaran ,Adv.
For Respondent(s) Mr. Vinod A. Bobde,Sr.Adv.
Mr. H.P. Raval,Sr.Adv.(NP)
Mr. Kavin Gulati,Adv.
Mr. Shivaji M. Jadhav,Adv.
Mr. Rahul Jain,Adv.
Mr. Parag Tripathi,Sr.Adv.
Mr. Anish R. Shah,Adv.
Mr. Sunil Kumar Verma ,Adv.
Signature Not Verified
Mr. Amar Dave,Adv.
Digitally signed by
Madhu Bala
Date: 2014.08.26
Mr. Ankur Saigal,Adv.
17:27:40 IST
Reason: Ms. Shally Bhasin Maheshwari ,Adv.
...2/-
-2-
UPON hearing the counsel the Court made the following
O R D E R
Mr. P.H. Parikh, learned senior counsel appearing on behalf of the appellant commenced his arguments at 2.55 a.m. and was on his legs till the Court rose for the day. The matters remained part-heard.
List tomorrow i.e. 27th August, 2014 as part-heard.
(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER