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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(10) in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

(10)Promotion. - "Promotion" means the appointment of a member of any category or grade of the service or class of service to a higher category or grade of same service or class: