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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(2)All allotments made under these rules shall be subject to the provisions contained in the Rajasthan Government Grants Act, 1961 (Rajasthan Act 20 of 1961).