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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(3) in Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011

(3)Dholidars, Butimars, Bhondedars or Muqararidars in occupation of the land in question shall prove their occupation from the entries of the revenue record.