Punjab-Haryana High Court
Sangeet Kumar vs State Of Haryana And Others on 4 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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RFA No.1239 of 1992
Date of decision: 04.11.2008
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Sangeet Kumar
..... Appellant(s)
Vs.
State of Haryana and others
.... Respondent(s)
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: None for the appellant(s).
Mr.H.S. Hooda, A.G., Haryana with
Ms.Mamta Singhal Talwar, AAG, Haryana
for the respondent(s).
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RAKESH KUMAR JAIN, J.
For orders see RFA No.2543 of 1992 titled as "State of Haryana Vs. Jagdish Rai" of even date.
(RAKESH KUMAR JAIN) 04.11.2008 JUDGE vivek