Section 10(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005
(2)The notification under sub-section (1) shall contain,-(a)a certified copy of updated map of area of operation of Distributary Level Association showing prescribed details necessary for Operation and Management of Canal System under Distributary Level Association;(b)a certified copy of the updated list of Water Users' Associations at Minor Level included in the Distributary Level Association with prescribed details.
