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State of Rajasthan - Section

Section 13 in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

13. Intimation of Death of Destitute.

- In the event of death of a destitute, Patwari/Gram Panchayat/Munieipal authorities, as the case may be, shall make a report to the Treasury Officer/Sub-Treasury Officer concerned by means of printed post card in OAP Form No. VII. On receipt of intimation of death the Sub-Treasury Officer/Treasury Officer shall make an entry in red ink in viz., 'Died on Payment stopped' in the Register OAP VI. The Sub-Treasury Officer shall also communicate the date of death of each case to the Treasury Officer, the sanctioning authority and the Collector.