Supreme Court - Daily Orders
Sagun Construction Pvt. Ltd. vs Income Tax Officer, Ward 4 (1)(1), ... on 9 January, 2017
Author: L. Nageswara Rao
Bench: L. Nageswara Rao
ITEM NO.38 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.30102/2016
(Arising out of impugned final judgment and order dated 14/06/2016
in SCA No. 17084/2015 passed by the High Court of Gujarat at
Ahmedabad)
SAGUN CONSTRUCTION PVT. LTD. Petitioner(s)
VERSUS
INCOME TAX OFFICER, WARD 4
(1)(1), AHMEDABAD Respondent(s)
(Office report on default)
Date : 09/01/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO
[IN CHAMBERS]
For Petitioner(s) Mr. Arun Singh, Adv.
Mr. Sameer Kumar, Adv.
For Dr. Sushil Balwada, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.
The Special Leave Petition is, accordingly, dismissed as withdrawn.
(RASHI GUPTA) (CHANDER BALA)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
SONALI SAUND
Date: 2017.01.12
10:39:10 IST
Reason: