Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 68 in The Orissa Homoeopathic Regulations, 1972 68. A candidate having completed his answer paper must handover it to the Invigilator or Presiding Officer before leaving examination hall and must not leave it on his desk or elsewhere.
