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Madras Presidency - Section

Section 19 in The Madras City Police Act, 1888

19. - Penalty for Special Police Officer neglecting or refusing to serve

If any person being appointed a special Police Officer as aforesaid shall, without sufficient excuse, neglect or refuse to serve as such or to obey such lawful order or direction as may be given to him for the performance of his duties, he shall be liable on conviction to fine not exceeding fifty rupees.