Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(1)(b) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011 (b)The said training shall be provided in classes held in the premises of the school or in classes organised in safe residential facilities;