Section 272A(2)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 272A(2)] [Section 272A] [Entire Act]

Union of India - Subsection

Section 272A(2)(d) in The Income Tax Act, 1961

(d)to allow inspection of any register referred to in section 134 or of any entry in such register or to allow copies of such register or of any entry therein to be taken; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 272A(2)(d) in The Income Tax Act, 1961