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[Cites 0, Cited by 0] [Section 138I] [Entire Act]

State of Tamilnadu - Subsection

Section 138I(1) in Chennai City Municipal Corporation Act, 1919

(1)The Tamil Nadu Tax on Professions, Trades, Callings and Employments Act, 1992 (Tamil Nadu Act 24 of 1992) (hereafter in this section referred to as the 1992 Act) in its application to the city, is hereby repealed.