Himachal Pradesh High Court
Satpal vs . Krishan Kumar on 29 February, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Satpal Vs. Krishan Kumar RSA No.218 of 2023 .
29.02.2024 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.
Mr. Khem Raj, Advocate vice Mr. Gurinder Singh Parmar, Advocate, for the respondent.
CMP No.15195 of 2023 Learned vice counsel for the non-applicant/ respondent prays for and is granted two weeks' further time to file reply. List thereafter.
( Sushil Kukreja ) February 29, 2024 Judge (VH) ::: Downloaded on - 29/02/2024 20:35:44 :::CIS