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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 58(1)(k) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(k)has been disqualified under any law relating to elections for the time being in force for adopting a corrupt practice or for commission of an election offence during the period of such disqualification; or