Madhya Pradesh High Court
Sawan vs The State Of Madhya Pradesh on 7 September, 2021
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 CRA-2815-2020 The High Court Of Madhya Pradesh CRA-2815-2020 (SAWAN Vs THE STATE OF MADHYA PRADESH) 7 Indore, Dated : 07-09-2021 Parties through their counsel. Heard on the question of admission. Admit.
Let the matter be listed for final hearing in due course.
(SUBODH ABHYANKAR) JUDGE Digitally signed das by REENA PARTHO SARKAR Date: 2021.09.08 10:58:24 +05'30'