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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(c) in The Merchant Shipping (Fire Appliances) Rules, 1969

(c)Portable dry powder fire extinguishers provided in compliance with these rules shall have a capacity of not less then 4.5 kg. of dry powder.