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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(3)(c) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(c)Special invitees nominated by the Chairman of the Committee.
(iii)The Convenor shall prepare the seat matrix of the available seats in University / Government/Private Aided Non-Minority/Private Un-Aided Non-Minority / Private Un-Aided Minority Colleges of Physical Education in the state. He shall prepare the programme of schedule for admissions, notify the programme of admissions after due approval of the commissioner and shall
(iii)In Service Candidates. - In the case of admissions of in-service Physical Education Teacher candidates (including Physical Director) working in the Educational Institutions under all categories of Managements, namely Government, Local Bodies and Private, the selection shall be made on the basis of the length of service. They need not appear for Entrance Test.