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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Bombay Presidency - Subsection

Section 29(9) in The Bombay Provincial Municipal Corporations Act, 1949

(9)The Chairperson and members of the Wards Committee shall be paid such conveyance charges for attending the meeting of the committee as may be prescribed by the rules.]Special and Ad-hoc Committees