Section 7(1)(c) in The Rajasthan Mica Act, 1958

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State of Rajasthan - Subsection

Section 7(1)(c) in The Rajasthan Mica Act, 1958

(c)in the case of sale or export, the name of the purchaser or of the agent to whom it is sold or exported, as the case may be; and

(iii)the quantity and the size or, in the case of mica which has not been sorted into sizes, a description and the quantity, of the balance remaining in stock at intervals not exceeding seven days.

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State of Rajasthan - Subsection

Section 7(1)(c) in The Rajasthan Mica Act, 1958