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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(2)(b) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(b)with the previous approval of the Chancellor to constitute pro visional authorities and bodies and on their recommendations to make rules providing for conduct of the work of the University;