Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(2) in The M.P. Van Bhumi Shashwat Patta Prati Sanharan Adhiniyam, 1973 (2)Every statement made by the lessee shall be accompanied by a certified copy of the lease deed and such other documents as may be prescribed.
