Section 13(2)(ii) in The General Provident Fund (U.P.) Rules, 1985

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(ii) in The General Provident Fund (U.P.) Rules, 1985

(ii)Meeting cost of higher education, including where necessary the travelling expenses, of the subscriber, member of his family or any other person actually dependent on him in the following cases, namely-

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State of Uttar Pradesh - Subsection

Section 13(2)(ii) in The General Provident Fund (U.P.) Rules, 1985