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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

NCT Delhi - Subsection

Section 71(2)(l) in Delhi Sales Tax Act, 1975

(l)the authority to whom information shall be furnished under section 40; (m) the conditions under which the production of accounts or documents or the furnishing of information may be required under sub-section (1) of section 41;