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[Cites 0, Cited by 0] [Section 86(3)] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(3)(a) in The Punjab Panchayati Raj Act, 1994

(a)the cost of its own administration including the payment of salary, allowances, provident fund and gratuity to the officers and employees and to the secretary: