Section 67(2)(h) in The Bombay Shops and Establishments Act, 1948

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(2)(h) in The Bombay Shops and Establishments Act, 1948

(h)fixing times and methods for cleaning the establishments under section 39, fixing standards and methods for ventilation under section 40; and prescribing such establishments as are to be exempted from the provisions of, and precautions against fire to be taken under section 42;

(ha)[ the articles which a first aid box maintained under section 42A shall contain;] [Clause (ha) was inserted by Bombay 28 of 1952, section 20(2).]

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State of Gujarat - Subsection

Section 67(2)(h) in The Bombay Shops and Establishments Act, 1948