Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16 in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000 16. Recovery of tax, etc. - All arrears of tax, penalty, interest and fees under this Act shall be recoverable as an arrears of land revenue.
