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Union of India - Section

Section 253 in The Airports Authority Of India (Contract) Regulations, 2003

253.

No. AAI/PERS/EDPA/Reg./2002, dated 31 March, 2003 - In exercise of the powers conferred by sub-section (1) read with clause (e) of sub-section (2) and sub-section (4) of section 42 read with section 21 of the Airports Authority of India Act, 1994 (55 of 1994), the Airports Authority of India with the previous approval of the Central Government hereby makes the following regulations, namely:--