Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(2) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 (2)The Authority may accept grants and subventions from the State Government or a local authority for the purposes of this Act.
