Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(3) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(3)The Election Officer shall decide which Agent shall watch the counting at which counting table or group of counting tables.