Allahabad High Court
National Highway Authority Of India vs Ram Sarikh Singh on 8 December, 2022
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- APPEAL UNDER SECTION 37 OF ARBITRATION AND CONCILIATION ACT 1996 No. - 40 of 2021 Appellant :- National Highway Authority Of India Respondent :- Ram Sarikh Singh Counsel for Appellant :- Devendra Kumar,Divakar Rai Sharma,Hari Prasad Yadav Counsel for Respondent :- Sanjay Kumar Pal,Ajeet Kumar Shukla,Akhilesh Kumar Singh,Anil Kumar Chaurasia,Avinash Tiwari,Dilip Kumar Dubey,Jai Singh,Kuldeep Singh,Neeraj Kumar Pandey,Shivendra Nath Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
None appears for respondent except for respondent no. 1.
Call for record and proceedings of the lower court on or before 06.01.2023.
List the matter on 06.01.2023.
Order Date :- 8.12.2022 PS