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Bombay High Court

Pidilite Industries Limited vs Raghunath Chemicals And 3 Ors on 18 January, 2022

Author: B.P.Colabawalla

Bench: B.P.Colabawalla

GANESH                                                             13-CONP(L)-30589-2021.doc
SUBHASH
LOKHANDE
Digitally signed by               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GANESH SUBHASH
LOKHANDE
Date: 2022.01.18                        ORDINARY ORIGINAL CIVIL JURISDICTION
16:26:44 +0530



                                        CONTEMPT PETITION (L) NO. 30589 OF 2021
                                                        IN
                                                SUIT NO. 729 OF 2015

                      Pidilite Industries Limited                         .. Applicant/
                                                                          Org. Petitioner
                      IN THE MATTER BETWEEN:
                      Pidilite Industries Limited                         .. Petitioner
                                  Vs.
                      Raghunath Chemicals & Ors.                          .. Respondents

                      Hiren Kamod a/w. Mr. Nadkarni & Asif Navadia i/b. Khaitan & Co. for
                      the Petitioner.
                      Mandar Soman a/w. Gobinda C. Mohanty i/b. Mohanty & Associates for
                      Respondent Nos. 3 & 4.


                                                  CORAM :- B.P.COLABAWALLA, J.
                                                  DATE    :- 18th JANUARY, 2022.

                                                  (THROUGH VIDEO CONFERENCING)


                      P. C.:


1. The Department to verify whether the above Contempt Petition is to come up before this bench or whether this should go before a bench which has the assignment of hearing all IP matters. Ganesh Lokhande 1/2

13-CONP(L)-30589-2021.doc

2. Once the aforesaid determination is made by the Department, the matter is to be placed before appropriate bench.

3. All parties to act on an authenticated copy of this order digitally signed by the Personal Assistant /Private Secretary/Associate of this Court.

(B. P. COLABAWALLA, J.) Ganesh Lokhande 2/2