Bombay High Court
Pidilite Industries Limited vs Raghunath Chemicals And 3 Ors on 18 January, 2022
Author: B.P.Colabawalla
Bench: B.P.Colabawalla
GANESH 13-CONP(L)-30589-2021.doc
SUBHASH
LOKHANDE
Digitally signed by IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GANESH SUBHASH
LOKHANDE
Date: 2022.01.18 ORDINARY ORIGINAL CIVIL JURISDICTION
16:26:44 +0530
CONTEMPT PETITION (L) NO. 30589 OF 2021
IN
SUIT NO. 729 OF 2015
Pidilite Industries Limited .. Applicant/
Org. Petitioner
IN THE MATTER BETWEEN:
Pidilite Industries Limited .. Petitioner
Vs.
Raghunath Chemicals & Ors. .. Respondents
Hiren Kamod a/w. Mr. Nadkarni & Asif Navadia i/b. Khaitan & Co. for
the Petitioner.
Mandar Soman a/w. Gobinda C. Mohanty i/b. Mohanty & Associates for
Respondent Nos. 3 & 4.
CORAM :- B.P.COLABAWALLA, J.
DATE :- 18th JANUARY, 2022.
(THROUGH VIDEO CONFERENCING)
P. C.:
1. The Department to verify whether the above Contempt Petition is to come up before this bench or whether this should go before a bench which has the assignment of hearing all IP matters. Ganesh Lokhande 1/2
13-CONP(L)-30589-2021.doc
2. Once the aforesaid determination is made by the Department, the matter is to be placed before appropriate bench.
3. All parties to act on an authenticated copy of this order digitally signed by the Personal Assistant /Private Secretary/Associate of this Court.
(B. P. COLABAWALLA, J.) Ganesh Lokhande 2/2