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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Maharashtra - Subsection

Section 165(2)(i) in The Maharashtra Co-Operative Societies Act, 1960

(i)[ subject to the provisions of section 3, prescribe the designation of officers who shall exercise powers vested in the Registrar;] [Clause (i) was substituted by Maharashtra 33 of 1963, Section 32(a).]