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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(2)(a) in The States Reorganisation Act, 1956

(a)for the entry relating to the Madras (Graduates) Constituency substitute "Madras (Graduates) Entire State [6] [Substituted for the figure "4" by the States Reorganisation (Amendment) Act, 1956 (19 of 1956), Section 3 (with retrospective effect from 1-11-1956)];