Section 52(1)(a) in West Bengal Green University Act, 2017
(a)to cause an inspection to be made, by such person or persons as it may direct,-(i)of the University, its buildings, laboratories, libraries, museums, press establishment, workshops and equipment,(ii)of any institution maintained by the University, and(iii)into all affairs of the University and of such institution including examination and other work conducted or done by the University or such institution; and