Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 248] [Entire Act]

Union of India - Subsection

Section 248(1) in The Merchant Shipping Act, 1958

(1)[A special trade passenger ship] or a pilgrim ship shall not carry a number of [Special trade passengers] [ Substituted by Act 69 of 1976, Section 2, for " Unberthed passengers" (w.e.f. 1.12.1976).] or pilgrims, which is greater than the number allowed for the ship by or under this Part.