Supreme Court - Daily Orders
M/S. Alstom India Ltd Through Its ... vs Union Of India Ministry Of Commerce ... on 8 October, 2018
Bench: R. Banumathi, Indira Banerjee
ITEM NO.47 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).23697-23698/2015
(Arising out of impugned final judgment and order dated 28-07-2015
in LPA No. 192/2015 28-07-2015 in LPA No. 196/2015 passed by the
High Court Of Delhi At New Delhi)
M/S. ALSTOM INDIA LTD.
THROUGH ITS AUTHORIZED SIGNATORY Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY & ORS.ETC. Respondent(s)
Date : 08-10-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Arvind P. Datar,Sr.Adv.
Mr. Tushar Jarwal,Adv.
Mr. Rahul Sateeja,Adv.
Mr. Kunal Dutt,Adv.
Ms. B. Vijayalakshmi Menon, AOR
For Respondent(s) Mr. P.S. Narsimha,ASG
Ms. Kiran Suri,Sr.Adv.
Ms. Rukmini Bobde,Adv.
Mr. Anish Kr. Gupta,Adv.
Ms. Anil Katiyar,Adv.
Mr. Chandra Shekhar S.,Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Hearing of the appeals is expedited.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified BRANCH OFFICER Digitally signed by MAHABIR SINGH Date: 2018.10.08 16:38:17 IST Reason: