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Supreme Court - Daily Orders

M/S. Alstom India Ltd Through Its ... vs Union Of India Ministry Of Commerce ... on 8 October, 2018

Bench: R. Banumathi, Indira Banerjee

     ITEM NO.47                                  COURT NO.11                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).23697-23698/2015

     (Arising out of impugned final judgment and order dated 28-07-2015
     in LPA No. 192/2015 28-07-2015 in LPA No. 196/2015 passed by the
     High Court Of Delhi At New Delhi)

     M/S. ALSTOM INDIA LTD.
     THROUGH ITS AUTHORIZED SIGNATORY                                     Petitioner(s)

                                                        VERSUS

     UNION OF INDIA MINISTRY & ORS.ETC.                                   Respondent(s)

     Date : 08-10-2018 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE R. BANUMATHI
                             HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)                    Mr.   Arvind P. Datar,Sr.Adv.
                                          Mr.   Tushar Jarwal,Adv.
                                          Mr.   Rahul Sateeja,Adv.
                                          Mr.   Kunal Dutt,Adv.
                                          Ms.   B. Vijayalakshmi Menon, AOR

     For Respondent(s)                    Mr.   P.S. Narsimha,ASG
                                          Ms.   Kiran Suri,Sr.Adv.
                                          Ms.   Rukmini Bobde,Adv.
                                          Mr.   Anish Kr. Gupta,Adv.
                                          Ms.   Anil Katiyar,Adv.
                                          Mr.   Chandra Shekhar S.,Adv.
                                          Mr.   B. Krishna Prasad, AOR

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Leave granted.

Hearing of the appeals is expedited.

(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified BRANCH OFFICER Digitally signed by MAHABIR SINGH Date: 2018.10.08 16:38:17 IST Reason: