Section 36 in The Post Office Savings Certificates Rules, 1960
36. Special Provisions.
- Where the face value of the certificates including the 3 ½ per cent Treasury Savings Deposit Certificates, 4 per cent Treasury Savings Deposits Certificates and 4 ½ per cent Defence Deposit Certificates but excluding the 10-Year National Plan Certificates held by an adult or two adults jointly, prior to the 16th March, 1970 exceeds the limit of Rs. 25,000 and Rs. 50,000 respectively prescribed under Rule 5, but does not exceed the limits permissible prior to the said date, such excess shall not be deemed to be an excess holding under Rule 13.
