Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 109 in Regulations Under the U.P. Intermediate Education Act, 1921 109. ifj"knh; ijh{kkvksa esa ftu O;fDr;ksa dh M;wVh dsUnz O;oLFkkid@okg; dsUnz O;oLFkkid d{k fujh{kd ds :i esa yxkbZ tk;sxh] ,sls O;fDr dsUnz O;oLFkkid@okg; dsUnz O;oLFkkid d{k fujh{k.k dk;Z gsrq lkSais x, nkf;Ro dk fuoZgu djus esa vkuk dkuh djsa ;k tkucw>dj vuqifLFkr gks] rks ,sls O;fDr;ksa dks tufgr esa M;wVh ls vuqifLFkr ekuk tk;sxk rFkk muds fo:) vuq'kklukRed dk;Zokgh dh tk;sxhA
