Section 9 in Dr. Abdul Haq Urdu University Act, 2016
9. Officers of the University.
- The following shall be the Officers of the University,-(1)The Chancellor;(2)The Vice-Chancellor;(3)The Dean of a Faculty or a School;(4)The Registrar;(5)The Finance Officer, and(6)Such other persons as may be declared by the Statutes to be Officers of the University.
