Section 31(1) in Punjab Rights of Persons with Disabilities Rules, 2019
(1)The State Government shall constitute an Advisory Committee to assist the State Commissioner.The Advisory Committee shall consist of the following members, namely:-(a)three experts to represent each of the five groups of specified disabilities mentioned in the Schedule to the Act by rotation, of whom one shall be a woman; and(b)two experts or senior officers of the Government of Punjab to be nominated by the State Government.
